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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Meghalaya - Subsection

Section 98(3) in The Meghalaya Co-operative Societies Rules

(3)The District, Sub-divisional or Political officers on receipt thereof shall proceed as if such notice, summons or warrant had been issued by him and shall return them to the liquidators with he report of service.