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State of Punjab - Section

Section 15 in The Punjab Animal Contagious Diseases Rules, 1953

15. Control on the sale or traffic of infective animals or carcasses of infective animals.

- When any place or any area has been notified or declared as infected, the sale of or other traffic in infective animals or in the carcasses of infective animals or in any parts of such animals or litter, feeding utensil or other things which may carry infection shall be prohibited or restricted in the manner and to the extent laid down under these rules in respect of scheduled diseases.