Calcutta High Court
Magma Fincorp Ltd vs Saveetha Engineering College & Ors on 14 October, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-25
AP No. 1062 of 2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
MAGMA FINCORP LTD.
Versus
SAVEETHA ENGINEERING COLLEGE & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 14th October, 2015.
Mr. Anuj Singh, Adv. appears The Court : Since the petitioner does not wish to pursue the petition under Section 9 of the Arbitration and Conciliation Act, 1996, AP No. 1062 of 2015 is dismissed as not pressed.
There will be no order as to costs.
(SANJIB BANERJEE, J.) kc.