Himachal Pradesh High Court
Nic vs . Smt. Indira & Rekha And Other on 3 October, 2023
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NIC Vs. Smt. Indira & Rekha and other FAO No.84 of 20216 03.10.2023 Present: Mr. Sunil Kumar, Advocate, for the applicant.
of CMP No.13353 of 2023 Let notice be issued to the natural guardian, rt returnable within two weeks, on takings steps within four days.
(Rakesh Kainthla) Judge October 03, 2023 (ravinder) ::: Downloaded on - 03/10/2023 20:36:36 :::CIS