Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Mohansingh vs The State Of Madhya Pradesh on 17 January, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

                                          1
            HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
                       CRIMINAL APPEAL NO.295 OF 2022
                      (Mohansingh vs The State of Madhya Pradesh)



          Indore, Dated 17.01.2022
               Heard through Video Conferencing.
               Mrs. Swati Ukhale, learned counsel for the appellant.
               Mr.    Vismit    Panot,     learned     counsel      for   the
          respondent/State.

Record of the Court below be called for and list the matter along with the record thereafter.

(RAJENDRA KUMAR (VERMA)) JUDGE Arun/-

ARUN NAIR 2022.01.17 18:58:32 +05'30' 2 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE CRIMINAL APPEAL NO.295 OF 2022 (Mohansingh vs The State of Madhya Pradesh)