Madhya Pradesh High Court
Mohansingh vs The State Of Madhya Pradesh on 17 January, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
CRIMINAL APPEAL NO.295 OF 2022
(Mohansingh vs The State of Madhya Pradesh)
Indore, Dated 17.01.2022
Heard through Video Conferencing.
Mrs. Swati Ukhale, learned counsel for the appellant.
Mr. Vismit Panot, learned counsel for the
respondent/State.
Record of the Court below be called for and list the matter along with the record thereafter.
(RAJENDRA KUMAR (VERMA)) JUDGE Arun/-
ARUN NAIR 2022.01.17 18:58:32 +05'30' 2 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE CRIMINAL APPEAL NO.295 OF 2022 (Mohansingh vs The State of Madhya Pradesh)