Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(v) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 (v)there are earmarked facilities for geriatric patients in every district hospital duly headed by a medical officer with experience in geriatric care.
