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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Uttar Pradesh - Subsection

Section 124(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)a chain is withdrawn from use when it is stretched and increased in length which exceeds five per cent of its length or when a link of such chain is deformed or is otherwise damaged or raised scarfs of defective welds is appeared on it;