Section 2(1)(ii) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

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Telecom Regulatory Authority Of India - Subsection

Section 2(1)(ii) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(ii)in the case of a female subscriber, her husband, parents, children, minor brothers, unmarried sisters, deceased son's widow and children and where no parent of the subscriber is alive, a paternal grand parent:

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Telecom Regulatory Authority Of India - Subsection

Section 2(1)(ii) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003