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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in Tamil Nadu Hill Areas (Preservation of Trees) Act, 1955

(a)[ "Committee" means any committee constituted under section 2-A and having jurisdiction;] [Substituted by the Tamil Nadu Hill Stations (Preservation of Trees) Amendment Act, 1979 (Tamil Nadu Act 14 of 1980).]