Supreme Court - Daily Orders
Uoi vs Salsar Transport Company on 8 May, 2014
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ITEM NO.24 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CC 7331/2014
Petition(s) for Special Leave to Appeal (Civil)....../2014
(From the judgement and order dated 25/11/2013 in LPA
No.1186/2013,MJC No.2185/2013,CWJC No.3784/2013 of the HIGH
COURT OF JUDICATURE AT PATNA)
UOI & ORS Petitioner(s)
VERSUS
SALSAR TRANSPORT COMPANY & ANR Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 08/05/2014 This Petition was called on for hearing
today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr.Mukul Gupta, ASG
Mr.Abhay Kumar, Adv.
for Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Dismissed. However, question of law raised is kept open.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar