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[Cites 0, Cited by 0] [Section 91(4)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(4)(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iii)it repeats an appeal already rejected by the appellate authority and does not in the opinion of the competent authority disclosed any new points or circumstances which make reconsideration necessary;