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[Cites 0, Cited by 1] [Section 23(1)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1)(iv) in The Gujarat Town Planning and Urban Development Act, 1976

(iv)to guide, direct and assist the local authority or authorities and other statutory authorities functioning in the urban development area in matters pertaining to the planning, development and use of urban land;