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State of Madhya Pradesh - Section
Section 4 in The M.P. Municipalities (Budget Estimates) Rules, 1962
4. Extract of budget to be forwarded to certain officers.
- As soon as the budget is finally adopted by the Council or sanctioned by the [Director of Local Bodies] [Substituted by Notification No. 842-XVIII-1I-73, dated 22-10-1973.] as the case may be, the Council shall cause extracts to be made from it showing the estimates of receipts and charges concerning the following departments and forward them to the officer mentioned against each :-| Medical Department, | |
| Public Health Department | Director of Health Services |