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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(20) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(20)On receipt of the representation of the College or if no such representation is received, on the expiry of the period of show cause the Council may make such inspection or enquiry as it may deem necessary.