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[Cites 0, Cited by 0] [Section 24D(2)] [Section 24D] [Entire Act]

State of Odisha - Subsection

Section 24D(2)(ii) in The Orissa Agricultural Produce Markets Rules, 1958

(ii)a statement indicating the sources of finance and the financial capability of the applicant supported by the Income Tax Returns for the previous three assessment years, or, valuation of permanent assets assessed by a Chartered Accountant.