Section 11(5) in The Orissa Consumer Protection Rules, 1987
(5)[ The members mentioned in clauses (ii) to (vi), (xv) and (xviii) to (xxi) of sub-rule (1) shall be treated as non-official members for the purpose of clause (vi) of rule, 12] [Inserted vide O.G.E. No. 1871 dated 6.10.2007.].
