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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(h) in Central Madhya Pradesh Gramin Bank (Employees') Pension Regulations, 2018

(h)"contribution" means any sum credited by the Bank on behalf of employee to the Fund, but shall not include any sum credited as interest;