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State of Madhya Pradesh - Section

Section 117 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

117. Prohibition of remuneration to members, etc.

- No member of a Panchayat shall be granted any remuneration or allowance of any kind whatsoever by the panchayat except in accordance with the rule made in this behalf.