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State of Assam - Section

Section 40 in The Assam Cinemas (Regulation) Rules, 1960

40. Entrance to the enclosure and means of ventilation.

- The entrance to the enclosure shall be through a closely fitting self-closing door or fire-resisting material, suitably placed and opening outwards and all openings, bushes, and points shall be so constructed and maintained as to prevent the escape of any smoke into the auditorium. This door shall be kept closed at all times when not used for ingress or egress. Channels of ventilation shall not be allowed to communicate direct with the auditorium. The enclosure in which the machine is being operated shall be provided with an opening or vent flue in its roof or upper part of its side wall leading to the outdoor air. The vent flue shall have a minimum sectional area of 50 square inches and shall be fire-proof;Provided that when the enclosure is so built that it may be constructed to open directly on the outside of a building through a window, such window shall be permitted for the comfort of the operation but such enclosure shall not be exempted from the requirements of the installation of a vent flue (as prescribed above).