Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in The Vegetable Oil Products Production and Availability (Regulation) Order 2011

4.

Any person engaging in the business of producing, stocking for sale, selling, or offering for sale vegetable oil product or any solvent-extracted oil, de-oiled meal or edible flour in violation of Clause 3 shall be punishable with a fine under the provisions of the Act.