Delhi High Court - Orders
Pharmacyclics Llc & Anr vs Bdr Pharmaceuticals International Pvt ... on 22 July, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~18 (2020 list)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 342/2020, IAs, 7332/2020 (Order XXXIX Rules 1
and 2 CPC), 7333/2020 (Order XI Rules 1, 3 & 5 CPC) and
8760-61/2021
PHARMACYCLICS LLC & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Dhruv
Anand, Ms. Udita M. Patro, Ms. Kavya
Mammen and Ms. Sampurnaa Sanyal, Advs.
versus
BDR PHARMACEUTICALS
INTERNATIONAL PVT LTD & ORS. ..... Defendants
Through Mr. J Sai Deepak and Guru
Nataraj for Defendants 1 and 3
Mr. Anirudh Wadhwa, Mr. Vipul Kumar and
Ms. Lakshya Kampani, Advs. for Defendant
No. 2
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 22.07.2021 (Video-Conferencing) CS(COMM) 342/2020, IAs, 7332/2020 (Order XXXIX Rules 1 and 2 CPC), 7333/2020 (Order XI Rules 1, 3 & 5 CPC) and 8760- 61/2021 Renotify on 23rd July, 2021.
C. HARI SHANKAR, J.
JULY 22, 2021 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:26.07.2021 15:41:29