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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(f1) in Tamil Nadu Electricity Regulatory Commission (Power Procurement from new and Renewable Sources of Energy) Regulations, 2008

(f1)[ "inter connection point" means the interface point of renewable energy generating facility with the transmission system or distribution system, as the case may be: [Inserted by Commission's Notification No. TNERC/NCES Rcgn./16/6, dated 14.12.2009 (w.e.f 30.12.2009)]