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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(5) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(5)Government employees, who passed the High School or equivalent Examination in Hindi, shall be exempted from appearing in the Hindi paper of the Departmental Examination.