Supreme Court - Daily Orders
Religare Health Insurance Company Ltd vs Arpan Dhawan on 13 March, 2024
Author: A.S. Bopanna
Bench: A.S. Bopanna
1
ITEM NO.1702 COURT NO.6 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29034/2018
RELIGARE HEALTH INSURANCE COMPANY LTD Petitioner(s)
VERSUS
ARPAN DHAWAN & ANR. Respondent(s)
(ONLY I.A. NO 144550 OF 2018 IN SLP(C) 23789 OF 2018 TO BE LISTED )
WITH
SLP(C) No. 23789/2018 (XIV)
(IA No. 144550/2018 - INTERVENTION APPLICATION)
Date : 13-03-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
[IN CHAMBER]
For Petitioner(s) Mrs. Rani Chhabra, AOR
Mr. Vineet Malhotra, Adv.
Mr. Mohit Paul, AOR
Mr. Vishal Gohri, Adv.
Ms. Rangoli Seth, Adv.
Ms. Sanjleena Lal, Adv.
For Respondent(s) Ms. Malvika Kapila, AOR
Ms. Tanwangi Shukla, Adv.
Mr. Abhishek Kumar Gola, Adv.
Mr. Ramneek Singh, Adv.
Mr. Arun Kumar Nagar, Adv.
Mr. Piyush Aggarwal, Adv.
Mr. Sudhir Naagar, AOR
Applicant-in-person, AOR
Mr. Sameer Shrivastava, AOR
Signature Not Verified
Ms. Yashika Varshney, Adv.
Digitally signed by
Nisha Khulbey
Date: 2024.03.14
Priyanka Shrivastava, Adv.
Mrs. Himani Upadhyay, Adv.
17:14:14 IST
Reason:
2
UPON hearing the counsel the Court made the following
O R D E R
List the application (IA No. 144550/2018) before the Court when the special leave petition(s) is/are taken up for consideration in its usual course.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR