Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(18) in Tamil Nadu Highways Act, 2001

(18)"middle of a highway" means the point halfway between the boundaries of the highway in relation to any highway for the improvement of which plans have been prepared by the Highways Authority, the middle of the highway as proposed to be improved in accordance with the plans or the point halfway between the boundaries of the highway;