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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(s) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(s)all exhaust steam pipes discharge steam in such a manner that the steam so discharged does not scold any person or obstruct the operator's view;