Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 87 in The Bombay Dentists Rules, 1951 87. The Registrar shall receive all moneys payable to the Council. He shall not retain in his hand at a time a sum of more than Rs. 100 the balance being lodged in the Bank to the credit of the Council.
