Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(8)] [Section 74] [Entire Act] State of Goa - Subsection Section 74(8)(i) in The Goa, Daman and Diu School Education Rules, 1986 (i)three months, in the case of a permanent employee from the date on which notice of resignation to leave the school is given;