Orissa High Court
Chinmayanand Das vs State Of Odisha And Others .... Opposite ... on 28 August, 2023
Author: Savitri Ratho
Bench: Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.C.(OAC) No.4213 of 2016
Chinmayanand Das .... Petitioner
Mr. B. Mohanty, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. Debakanta Mohanty, A.G.A. for State
Mr. S.B. Jena, Advocate for OP No.3
CORAM:
THE CHIEF JUSTICE
JUSTICE SAVITRI RATHO
ORDER
Order No. 28.08.2023
04. 1. This matter is taken up through Hybrid Mode.
2. Mr. S.B. Jena, learned counsel appearing for the Opposite Party No.3 has stated that Mr. S.S. Pradhan, learned counsel will not be appearing in this matter anymore.
3. The Registry is directed to reflect the name of Mr. S.B. Jena, learned counsel for Opposite Party No.3 in the brief as well as in the cause list.
4. Let the matter be listed on 21st September, 2023.
(S. Talapatra) Chief Justice (Savitri Ratho) Judge S. Behera Signature Not Verified Digitally Signed Signed by: SUMANTA BEHERA Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 29-Aug-2023 11:54:30