Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(1)(xxvii) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019 (xxvii)to admit to its privileges any College subject to such conditions as may be laid down by the regulations; and