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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(3)(b) in The Karnataka Souharda Sahakari Act, 1997

(b)the total number of members on the roll of the Co-operative who were eligible to vote on the date of such meeting, the number present at the meeting and the number of eligible members who voted for the resolution.