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State of Madhya Pradesh - Section

Section 20 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

20. Dustbin for refuse and dust.

- The Gram Panchayat will provide public dustbins or other suitable receptacles at proper intervals and at reasonable and suitable places and give direction by public notice that all sweeping dust of any house or premises and all refuse dust or offensive matter to be collected therefrom shall be collected by the occupier of the house or premises and shall be put into such public dustbins.