Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Tamilnadu - Subsection Section 24(2) in Tamil Nadu Dr. Ambedkar Law University Act, 1996 (2)The Vice-Chancellor or, in his absence, any member chosen by the members present, shall preside at a meting of the Syndicate.
