Section 2(1)(ii) in Telangana Assigned Lands (Prohibition of Transfers) Act, 1977
(ii)any co-operative society registered or deemed to be registered under the [Telangana Co-operative Societies Act, 1964; (Act 7 of 1964)] [Adapted by G.O.Ms.No.53, Agriculture and Co-operation (Coop.II) Department, dated 20.05.2016.]. and