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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3) in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999

(3)After the result of the written examination have been received and tabulated, the Commission shall, having regard to the need for securing due representation of the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories in accordance with Rule 6, summon for interview such number of candidate as, on the result of the written examination, have come up to the standard fixed by the Commission, in this respect. The marks awarded to each candidates at the interviews shall be added to the marks obtained by him in the written examination.