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[Cites 0, Cited by 0] [Section 296(3)] [Section 296] [Entire Act]

State of West Bengal - Subsection

Section 296(3)(b) in West Bengal Municipal Act, 1993

(b)the following particulars in detail :-
(i)credit plan or the terms and conditions for availing of the finance from corporate sector or household sector;
(ii)sources of fund for repayment of credit, if taken from corporate sector or household sector and the manner of repayment; and