Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(1)(ii) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 (ii)Notwithstanding anything contained in sub-clause (i), no such institution as is referred to in that sub-clause; and-