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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(1)(d) in The Port Of New Mangalore Rules, 1976

(d)Size of letters or figures. - Every letter or figure, used to mark the gross weight of a heavy package shall be at least seven and half Cms. (three inches) in length and half Cm. (one quarter of an inch) in breadth.