Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 170A in Andhra Pradesh Municipalities Act, 1965 170A. Disposal of waste. - Every Municipal Council shall arrange for the disposal of the waste collected by it in such manner as may be prescribed.
