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[Cites 0, Cited by 0] [Section 362(1)] [Section 362] [Entire Act]

Union of India - Subsection

Section 362(1)(c) in The Income Tax Act, 2025

(c)an order passed by a Principal Chief Commissioner or Chief Commissioner or a Principal Director General or Director General or a Principal Director or Director under section 377 or 465 or an order passed under section 287 amending any such order; or