Section 15(2) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

[Cites 0, Cited by 0] [Section 15] [Entire Act]

(2)The following officers may grant rewards mentioned in sub-rule (1) above up to the limits against them :-

(i)	District Excise Officer	Up to Rs. 100 in each case.
(ii)	Collectors	Up to Rs. 500 in each case.
(iii)	Divisional Assistant Commissioner of Excise	Up to Rs. 300 in each case.
(iv)	Divisional Deputy Commissioner of Excise	Up to Rs. 500 in each case.
(v)	Excise Commissioner	Up to Rs. 2000 in each case.
(vi)	The State Government	Above Rs. 2000 in each case.

Legal Document View