Punjab-Haryana High Court
M/S Skypak Services Specialists Ltd vs The Presiding Officer on 5 December, 2013
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No.8782 of 1999
Date of Decision: 05.12.2013
M/s Skypak Services Specialists Ltd.
....Petitioner.
Versus
The Presiding Officer, Industrial Tribunal-cum-Labour Court, U.T.
Chandigarh
.....Respondents.
CORAM : HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK
Present : Nemo.
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RAMESHWAR SINGH MALIK J. (Oral)
For a detailed order, see order of even date passed in CWP No. 7976 of 1999 (M/s Skypak Services Specialists Ltd. Vs. The Presiding Officer, Industrial Tribunal-cum-Labour Court, U.T. Chandigarh).
(RAMESHWAR SINGH MALIK) JUDGE 5.12.2013 AK Sharma Kumar Amit 2013.12.20 15:28 I attest to the accuracy and integrity of this document