Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 1 in Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997 1. Short title and commencement. (1)This Act may be called the Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997.(2)It shall be deemed to have come into force on the 17th day of April, 1997.
