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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

(1)In addition to the functions of the Authority under Rule 5, the Authority may undertake such other functions as the Government may assign to the Authority and in so doing the Authority shall be deemed to be fulfilling the purposes of this Ordinance and the provisions of this Ordinance shall apply to the Authority in respect of such functions.