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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(e) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

(e)[ The words and expressions used in these rules and not defined but defined in the Act, the Standards Act and the Rules made thereunder shall have the meanings respectively assigned to them in those Acts and Rules.] [[Substituted by M.P. Notification No. F-13-45-99-XXIX-2, dated 17-3-2005. Prior to substitution it was as under:-