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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Tamilnadu - Subsection

Section 86(4) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(4)No Chairman or Vice-Chairman of a market committee shall perform a tour in connection with the official business without the prior permission of,-
(i)the Director, if he has to perform a tour outside his jurisdiction, but within the State, and
(ii)the Government, if he has to perform the tour outside the State.