Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 70(2)] [Section 70] [Entire Act]

State of Punjab - Subsection

Section 70(2)(c) in Punjab Municipal Act, 1911

(c)exempt in whole or in part from the payment of any such tax, any person or class of persons or any property or description of property.