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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(1)(viii) in The Sikh Gurdwaras Act, 1925

(viii)[ not being a blind person cannot read and write Gurmukhi. [Substituted by Punjab Act 1 of 1959, section 21(1).]