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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

NCT Delhi - Subsection

Section 56(2)(m) in The Delhi Development Authority Act, 1957

(m)the sum of money that may be kept in current account;
(mm)[ the procedure to be followed for borrowing moneys by way of loans or debentures and their repayment;] [Inserted by Act 56 of 1963, section 28 (w.e.f. 30-12-1963]