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Tripura High Court

Party Name : Biplab Barua vs The State Of Tripura & Ors on 13 February, 2017

Author: S.C.Das

Bench: S.C.Das

Case No :WP(C) 0000556/2016

 

Party Name : BIPLAB BARUA Vs THE STATE OF TRIPURA & ORS

 

THE HONBLE MR. JUSTICE S.C.DAS

Learned senior counsel, Mr. S.M. Chakraborty assisted by learned counsel, Ms. B. Chakraborty for the petitioner is present. Learned GA appearing on behalf of learned Addl. G.A., Mr. S. Chakraborty prays for 2(two) weeks@@@@@ further time to file affidavit. Prayer is allowed.

List it on 06.03.2017.

Download Date: 8-05-20] 7 15:05 1/1