Tripura High Court
Party Name : Biplab Barua vs The State Of Tripura & Ors on 13 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000556/2016 Party Name : BIPLAB BARUA Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.C.DAS
Learned senior counsel, Mr. S.M. Chakraborty assisted by learned counsel, Ms. B. Chakraborty for the petitioner is present. Learned GA appearing on behalf of learned Addl. G.A., Mr. S. Chakraborty prays for 2(two) weeks@@@@@ further time to file affidavit. Prayer is allowed.
List it on 06.03.2017.
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